Sidhant Udyog Pvt. Ltd vs Supreme Wood Products Pvt. Ltd. & Ors
2024 Latest Caselaw 222 Cal/2

Calcutta High Court

Sidhant Udyog Pvt. Ltd vs Supreme Wood Products Pvt. Ltd. & Ors on 22 January, 2024

OD-9
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                              EC/90/2018
                        SIDHANT UDYOG PVT. LTD.
                                  VS
                 SUPREME WOOD PRODUCTS PVT. LTD. & ORS.



BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 22nd January, 2024.

Appearance:

Mr. R. Joshi, Adv.

Mr. K.C. Garg, Adv.

...for the decree-holder.

Mr. Debdut Mukherjee, Adv.

Ms. Ankita Agrahari, Adv.

Ms. B. Parasramka, Adv.

...for the judgement-debtor.

The Court: Learned Counsel for the judgment-debtor has sought for an

accommodation as the Director of the judgment-debtor company is not available

due to his medical reason.

Learned Counsel for the decree-holder raises no objection.

List the matter on February 1, 2024 at 2 P.M., under the heading

'Examination of Judgment-debtor'.

(APURBA SINHA RAY, J.)

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