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Limited And Anr vs The New India Assurance Co Limited
2024 Latest Caselaw 219 Cal/2

Citation : 2024 Latest Caselaw 219 Cal/2
Judgement Date : 22 January, 2024

Calcutta High Court

Limited And Anr vs The New India Assurance Co Limited on 22 January, 2024

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OD 3
                               WPO/2532/2022
                       IN THE HIGH COURT AT CALCUTTA
                      CONSTITUTIONAL WRIT JURISDICTION
                                ORIGINAL SIDE


               WEST BENGAL POWER DEVELOPMENT CORPORATION
                              LIMITED AND ANR
                                     VS
                    THE NEW INDIA ASSURANCE CO LIMITED


  BEFORE:
  The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
  Date: 22nd January, 2024.

                                                                          Appearance:
                                                     Mr. Suddhasatva Banerjee, Adv.
                                                            Mr. Chayan Gupta, Adv.
                                                           Mr. Shoham Sanyal, Adv.
                                                             Mr. Aviroop Mitra, Adv.
                                                                . . .for the petitioner.

                                                                  Mr. S.N. Ganguly, Adv.
                                                          Mr. Siddhartha Goswami, Adv.
                                                             Mr. Vivekananda Das, Adv.
                                                                   . . .for the respondent.

The Court: Written notes of arguments have been filed on behalf of both

sides.

Hearing is concluded and judgment is reserved.

(SABYASACHI BHATTACHARYYA, J.)

sp/

 
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