M/S. South City Projects (Kolkata) ... vs Ideal Real Estates Pvt. Ltd
2024 Latest Caselaw 217 Cal/2

Calcutta High Court

M/S. South City Projects (Kolkata) ... vs Ideal Real Estates Pvt. Ltd on 22 January, 2024

                                    1


                                                                               OCD-6



                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                                EC/341/2023
                M/S. SOUTH CITY PROJECTS (KOLKATA) LIMITED
                                    VS
                       IDEAL REAL ESTATES PVT. LTD.


BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY
Date : 22nd January, 2024.
                                                                           Appearance:
                                                                                      .

Mr. Satadeep Bhattacharyya, Adv.

Ms. Trini Joarder, Adv.

For decree-holder.

Mr. T. Das, Adv.

For the judgment-debtor.

.

THE COURT: Learned Counsel for the judgment-debtor has submitted that one proposed terms of settlement has been forwarded to the decree-holder and learned Counsel for the decree- holder has submitted that his client is considering the proposed terms and conditions. Learned Counsel for the decree-holder seeks for accommodation for three weeks.

List the matter on February 12, 2024.

[APURBA SINHA RAY, J.]

dg/