State Bank Of India And Anr vs Varun Roshan Kohli & Ors
2024 Latest Caselaw 141 Cal/2

Calcutta High Court

State Bank Of India And Anr vs Varun Roshan Kohli & Ors on 17 January, 2024

Author: Hiranmay Bhattacharyya

Bench: T.S. Sivagnanam, Hiranmay Bhattacharyya

OD - 13
                            IN THE HIGH COURT AT CALCUTTA
                           Civil Appellate Jurisdiction
                                   ORIGINAL SIDE
                                       APO/104/2022

                                           STATE BANK OF INDIA AND ANR.
                                             -Versus-
                                           VARUN ROSHAN KOHLI & ORS.


BEFORE :
THE HON'BLE CHIEF JUSTICE T.S. SIVAGNANAM
          And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 17th January, 2024
                                                                Appearance :
                                                    Mr. Om Narayan Rai, Adv.
                                                        ..for the appellant.

                                           Mr. V.R. Kohli appears in person.

                                                         Mr.Sardha Sha, Adv.
                                                   ..for the Union of India.

             The Court : The learned advocate for the appellant

has      filed   written   notes   along    with   the   judgments   and   the

respondent appearing in person has filed copies of certain

documents which are taken on record.

Judgment reserved.

(T.S. SIVAGNANAM) (CHIEF JUSTICE)

(HIRANMAY BHATTACHARYYA, J.) S.Das/