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Srei Equipment Finance Limited vs Prabir Mondal
2024 Latest Caselaw 139 Cal/2

Citation : 2024 Latest Caselaw 139 Cal/2
Judgement Date : 17 January, 2024

Calcutta High Court

Srei Equipment Finance Limited vs Prabir Mondal on 17 January, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-6

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                                EC/313/2019
                              IA NO: GA/1/2022

                     SREI EQUIPMENT FINANCE LIMITED
                                   VS
                             PRABIR MONDAL

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 17th January, 2024 Appearance:

Mr. Ayan Dutta, Adv.

Mr. Subhankar Chakraborty, Adv.

Ms. P. Banerjee, Adv.

Ms. Subika Paul, Adv.

The Court:- An adjournment is prayed for on behalf of the judgment

debtor.

The award holder is represented. Let this matter appear in the Monthly

List of February, 2024.

(RAVI KRISHAN KAPUR, J.) SK.

 
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