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N. Jivanlal & Co. (Cal) Pvt. Ltd vs Prem Chand Prasad
2024 Latest Caselaw 116 Cal/2

Citation : 2024 Latest Caselaw 116 Cal/2
Judgement Date : 16 January, 2024

Calcutta High Court

N. Jivanlal & Co. (Cal) Pvt. Ltd vs Prem Chand Prasad on 16 January, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OCD 1

                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                              COMMERCIAL DIVISION
                                  ORIGINAL SIDE

                                     CS/286/2004



                          N. JIVANLAL & CO. (CAL) PVT. LTD.
                                         VS
                                PREM CHAND PRASAD



    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date :16th January, 2024.

APPEARANCE:

Mr. Mohit Gupta,Adv.

The Court: Heard argument. Argument is concluded.

Reserved for judgment.

(SUGATO MAJUMDAR, J.) s.chandra

 
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