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Tata Motors Limited vs Taiyab Ali & Anr
2024 Latest Caselaw 408 Cal/2

Citation : 2024 Latest Caselaw 408 Cal/2
Judgement Date : 2 February, 2024

Calcutta High Court

Tata Motors Limited vs Taiyab Ali & Anr on 2 February, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-177

                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                   EC/869/2015

                              TATA MOTORS LIMITED
                                       VS
                                TAIYAB ALI & ANR

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 2nd February, 2024

The Court:- None appears on behalf of the judgment debtor nor is any

adjournment prayed for on their behalf.

Let this matter appear on 21 February, 2024 under the heading 'For

Examination'.

The award holder is directed to serve a copy of this order forthwith on the

Advocate appearing on behalf of the judgment debtor as well as the judgment

debtor and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.) SK.

 
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