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Sidhant Udyog Pvt Ltd vs Supreme Wood Products Pvt Ltd & Ors
2024 Latest Caselaw 378 Cal/2

Citation : 2024 Latest Caselaw 378 Cal/2
Judgement Date : 1 February, 2024

Calcutta High Court

Sidhant Udyog Pvt Ltd vs Supreme Wood Products Pvt Ltd & Ors on 1 February, 2024

                                  1


                                                                       OD-5

                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                              EC/90/2018

                        SIDHANT UDYOG PVT LTD.
                                  VS
                 SUPREME WOOD PRODUCTS PVT LTD & ORS.
BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 1st February, 2024.

Appearance:

Mr. Ratanlal Joshi, Adv.

Mr. K.C. Garg, Adv.

For the decree-holder.

Mr. Debdut Mukherjee, Adv. Ms. Patrali Ganguly, Adv.

Ms. Bhawna Parasramba, Adv.

For the judgment-debtor.

THE COURT: Learned Counsel for the decree-holder has

cross-examined Mr. Manoj Kumar Beria, the Director of the

judgment-debtor No.1 in part. At this stage learned Counsel for the

decree-holder has sought for an accommodation.

List the matter on 8th February, 2024 at 2 P.M.

[APURBA SINHA RAY, J.]

dg/

 
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