Abp Pvt. Ltd vs Manish Duggar
2024 Latest Caselaw 2747 Cal/2

Calcutta High Court

Abp Pvt. Ltd vs Manish Duggar on 29 August, 2024

ORDER SHEET
                                                                                OCD-6


                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION
                               ORIGINAL SIDE

                              EC-COM/280/2024

                                ABP PVT. LTD.
                                  VERSUS
                               MANISH DUGGAR


   BEFORE:
   The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 29th August, 2024.

Appearance:

Mr. Soumabho Ghose, Adv.

Ms. Tiana Bhattacharya, Adv.

Mr. S. Datta, Adv.

For the decree-holder.

Ms. Manju Agarwal, Adv.

Ms. Anju Manot, Adv.

Mr. Rohit Banerjee, Adv.

For the judgment debtor.

The Court:- The witness, Manish Duggar, is examined in part.

The witness is directed to produce the document as per his

deposition made this day on the returnable date.

List this matter on 26th September, 2024.

Learned Advocate for the judgment debtor submits the copy of the

letter dated 19th July, 2024 along with the copy of the ledger which is taken on

record. Copy of the aforesaid letter along with its annexure has already been

served upon the learned Advocate for the decree-holder.

The witness is directed to remain present on the returnable date.

(BIVAS PATTANAYAK, J.)

snn.