Rajan Poddar vs Greentech It City Private Limited
2024 Latest Caselaw 2734 Cal/2

Calcutta High Court

Rajan Poddar vs Greentech It City Private Limited on 28 August, 2024

OD-31                          ORDER SHEET

                           EC/54/2024
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION


                           RAJAN PODDAR
                                  VS.
                   GREENTECH IT CITY PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 28th August, 2024.

Mr. Mohit Gupta, Mr. Jit Ray, Mr. A. P. Agarwalla, Advocates for the decree holder.

The Court : Affidavit of service filed on behalf of the decree holder is

taken on record.

This is an application for execution of the order dated 7th April, 2021

passed by West Bengal Housing Industry Regulatory Authority.

Issue notice upon the judgment debtor.

List this matter on 12th September, 2024.

(BIVAS PATTANAYAK, J.)

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