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Surendra Singh Bengani vs Sunil Marwaha Alias Sunil Kumar Marwaha
2024 Latest Caselaw 2732 Cal/2

Citation : 2024 Latest Caselaw 2732 Cal/2
Judgement Date : 28 August, 2024

Calcutta High Court

Surendra Singh Bengani vs Sunil Marwaha Alias Sunil Kumar Marwaha on 28 August, 2024

OD-30
                                   ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                  IA No. GA/1/2022
                                          In
                                     CS/9/2022

                          SURENDRA SINGH BENGANI
                                   -VS-
                 SUNIL MARWAHA ALIAS SUNIL KUMAR MARWAHA

  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : August 28, 2024.

Appearance:

Mr. Rohit Banerjee, Adv.

Mr. Virendra Singh Bengani, Adv.

...for the plaintiff

The Court: Mr. Rohit Banerjee, learned advocate, is appearing for

the plaintiff.

None appears on behalf of the defendant.

Plaintiff has filed an application being GA/1/2022 praying for

furnishing security and attachment before judgment.

As none appears on behalf of the defendant, for the interest of

justice, the case is adjourned.

Let the matter appear on 7th November, 2024 at 3:00 pm.

(KRISHNA RAO, J.)

sp3

 
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