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Sri Ranjit Nahata vs Serve & Valley Outdoor Advertising ...
2024 Latest Caselaw 2720 Cal/2

Citation : 2024 Latest Caselaw 2720 Cal/2
Judgement Date : 27 August, 2024

Calcutta High Court

Sri Ranjit Nahata vs Serve & Valley Outdoor Advertising ... on 27 August, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OCD-6
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                [Commercial Division]


                                 CS-COM/721/2024
                               [OLD NO CS/240/2011]

                             SRI RANJIT NAHATA
                                    VS
                SERVE & VALLEY OUTDOOR ADVERTISING PVT.LTD.

    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 27th August, 2024.

Appearance:

Mr. Debdut Mukherjee,Adv. Mr. Gaurab Kumar Das,Adv. Mr. Mukesh Kumar Gupta,Adv.

Mr. A.B. Dutta, Adv. ...for the plaintiff.

The Court:- Argument is concluded.

Reserve for Judgment on 28.08.2024.

(SUGATO MAJUMDAR, J.)

D.Ghosh AR(CR)

 
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