Sri Rihan Sanyal And 10 Ors vs State Of West Bengal And 9 Ors
2024 Latest Caselaw 2716 Cal/2

Calcutta High Court

Sri Rihan Sanyal And 10 Ors vs State Of West Bengal And 9 Ors on 27 August, 2024

Author: Shampa Sarkar

Bench: Shampa Sarkar

OD-2
                                 WPO/133/2021
                                IA No.GA/1/2021

                       IN THE HIGH COURT AT CALCUTTA
                         Constitutional Writ Jurisdiction
                                ORIGINAL SIDE


                                        SRI RIHAN SANYAL AND 10 ORS.

                                                  -VERSUS-

                                        STATE OF WEST BENGAL AND 9 ORS.


       BEFORE:
       The Hon'ble JUSTICE SHAMPA SARKAR

Date : 27th August, 2024.

Appearance:

Mr. Ranajit Chatterjee, Adv.

Mr. A. Mitra, Adv.

.... for the petitioner.

Mr. Indranil Roy, Adv.

... for the State.

The Court: Hearing is concluded and judgment is reserved.

(SHAMPA SARKAR, J.)

A/s.