C. Vardhan Kumar vs National Insurance Co
2024 Latest Caselaw 2685 Cal/2

Calcutta High Court

C. Vardhan Kumar vs National Insurance Co on 22 August, 2024

OD-1 & 2
                              ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                      Constitutional Writ Jurisdiction
                             ORIGINAL SIDE

                            IA NO. : GA/2/2024
                                     In
                              WPO/639/1999

                          C. VARDHAN KUMAR
                                    VS
                        NATIONAL INSURANCE CO.
                                     &
                           IA NO. : GA/3/2024
                                    In
                             WPO/639/1999

                          C. VARDHAN KUMAR
                                  VS
                        NATIONAL INSURANCE CO.



  BEFORE:
  The Hon'ble JUSTICE SHAMPA DUTT (PAUL)
  Date : 22nd August, 2024.

                                                                    Appearance:
                                                      Mr. Debapriya Gupta, Adv.
                                                             Ms. Esha Das, Adv.
                                                              ...for the petitioner

                                                             Mr. Ranjay De, Adv.
                                                     Mr. Basabjit Banerjee, Adv.
                                                    Mr. Adityajit Abel Bose, Adv.
                                                  ...for the respondent nos. 1 to 4

The Court: GA/3/2024 is an application for condonation of delay in

filing the restoration application being GA/2/2024.

Heard learned counsels for both the parties in full and in respect of

GA/3/2024. Both parties have filed the judgments that they are relying

upon in support of their contentions.

Let the matters be fixed for orders on 4th September, 2024 at 2 pm.

(SHAMPA DUTT (PAUL) J.)

kc.