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The Bengal Freemasons' Trust ... vs District Grand Lodge Of Mark Master ...
2024 Latest Caselaw 2669 Cal/2

Citation : 2024 Latest Caselaw 2669 Cal/2
Judgement Date : 21 August, 2024

Calcutta High Court

The Bengal Freemasons' Trust ... vs District Grand Lodge Of Mark Master ... on 21 August, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD 24

                          IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE

                                      CS/134/2014

           THE BENGAL FREEMASONS' TRUST ASSOCIATION
                             VS
DISTRICT GRAND LODGE OF MARK MASTER MASONS OF BENGAL AND ANR


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date:21st August, 2024.

APPEARANCE:

Mr. Aniruddha Mitra,Adv. Mr. R.L.Mitra,Adv.

Ms. Priyanka Dhar,Adv.

...for the plaintiff.

The Court:- Argument is concluded. Reserved for judgment.

Notes of argument filed in Court today be kept in the record.

(SUGATO MAJUMDAR, J.)

s.chandra

 
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