Calcutta Pinjra Pole Society vs Bengal Metal Industries
2024 Latest Caselaw 2650 Cal/2

Calcutta High Court

Calcutta Pinjra Pole Society vs Bengal Metal Industries on 20 August, 2024

O-76
                              ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                IA NO. GA/1/2003
                                 In CS/620/1985

                        CALCUTTA PINJRA POLE SOCIETY
                                     Vs
                          BENGAL METAL INDUSTRIES

     BEFORE:
     The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 20th August, 2024.

Appearance:

Mr. Satadeep Bhattacharyya, Adv.

Ms. Iram Hassan, Adv.

Mr. Sanket Sarawagi, Adv.

Mr. Dipak Verma, Adv.

... for the plaintiff.

The Court :- Affidavit of compliance filed on behalf of the petitioner/decree

holder is taken on record.

In compliance to order dated 27th June, 2024, paper publication for

causing service upon judgment debtor nos. 1 to 6 has been made.

Mr. Satadeep Bhattacharyya, learned Advocate appearing for the decree

holder submits for fixing the date for hearing of the application. He also seeks

accommodation to take instruction regarding the steps taken in respect of

judgment debtor nos. 7 and 8.

List this matter on 29th August, 2024 under the same heading.

(BIVAS PATTANAYAK, J.)

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