Mohammad Alias Md Iyasin Khan vs Soumitra Mohan And Ors
2024 Latest Caselaw 2649 Cal/2

Calcutta High Court

Mohammad Alias Md Iyasin Khan vs Soumitra Mohan And Ors on 20 August, 2024

OD-14
                                ORDER SHEET

                                 CC/81/2024

                     IN THE HIGH COURT AT CALCUTTA
                        Special Jurisdiction (Contempt)
                                ORIGINAL SIDE

                    MOHAMMAD ALIAS MD IYASIN KHAN
                                VS
                      SOUMITRA MOHAN AND ORS.

      BEFORE:
      The Hon'ble JUSTICE RAI CHATTOPADHYAY

Date : 20th August, 2024.

Appearance:

Mr. Sankar Nath Mukherjee, Adv.

Sk. Samim Akhtar, Adv.

...for the applicant/petitioner

The Court: On the allegation of willful violation of this Court's

Judgment dated July 2, 2024, the present contempt petition has been filed

by the petitioner/writ petitioner.

A copy of the judgment as above has been communicated to the

alleged contemnor by the petitioner vide letter dated July 10, 2024, which

has been received by the alleged contemnor on the same date.

Since thereafter allegedly no steps have been taken for compliance of

the Court's Judgment dated July 2, 2024, hence this contempt petition.

Let a copy of the contempt petition be immediately served upon the

alleged contemnors individually and the affidavit-of-service be filed in Court

on the next date.

Let this matter be adjourned today and listed again on 20th

September, 2024.

(RAI CHATTOPADHYAY, J.)

kc.