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A J Tea House Private Limited vs Dhanoa Food & Hospitality Pvt Ltd
2024 Latest Caselaw 2512 Cal/2

Citation : 2024 Latest Caselaw 2512 Cal/2
Judgement Date : 6 August, 2024

Calcutta High Court

A J Tea House Private Limited vs Dhanoa Food & Hospitality Pvt Ltd on 6 August, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-18
                             ORDER SHEET

                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                          IA NO. GA/2/2024
                                  In
                            EC/545/2018
                   A J TEA HOUSE PRIVATE LIMITED
                                  Vs
                 DHANOA FOOD & HOSPITALITY PVT LTD

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date: 6th August, 2024.

Appearance:

Mr. Aritra Basu, Advocate Mr. Sanket Sarawgi, Advocate ... for award-holder.

Mr. Utpal Bose, Senior Advocate Mr. Joydip Guha, Advocate ... for Balwant Singh Foods Products Ltd.

Ms. Sanchari Chakraborty, Advocate Mr. Sourajit Dasgupta, Advocate Ms. Tanishka Khandelwal, Advocate ... for judgment-debtor.

The Court: At the instance of the award-debtor, let this matter

appear on 12th August 2024. In the meantime, the award-debtor is

directed to act in terms of earlier order of this Court. The parties are also

directed to agree on a scheme for repayment without prejudice to their

rights and contentions.

(RAVI KRISHAN KAPUR, J.)

nm

 
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