Elkem South Asia Private Limited vs Simplex Infrastructures Limited
2024 Latest Caselaw 2477 Cal/2

Calcutta High Court

Elkem South Asia Private Limited vs Simplex Infrastructures Limited on 1 August, 2024

OD-16

                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                               IA NO. GA/2/2024
                                       IN
                                 EC/431/2023

                              IN THE MATTER OF:
                       ELKEM SOUTH ASIA PRIVATE LIMITED
                                      VS
                       SIMPLEX INFRASTRUCTURES LIMITED


  BEFORE:
  The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 1st August, 2024 APPEARANCE:

Mr. Aniruddha Mitra, Adv.

Mr. Aditya Chakraborty, Adv.

Ms. Labanyasree Sinha, Adv.

For decree holder

The Court : Neither the judgment debtor is present today nor

any accommodation is made on his behalf.

Mr. Aniruddha Mitra, learned advocate appearing for the decree

holder submits that a settlement meeting proposed by the judgment debtor was

held yesterday i.e. 31st July, 2024. In such backdrop, he seeks for fixing the

matter after a week.

Let this matter appear on 12th August, 2024.

(BIVAS PATTANAYAK, J.)

Sb/