Government Of West Bengal And Another vs Essex Development Investments ...
2024 Latest Caselaw 1249 Cal/2

Calcutta High Court

Government Of West Bengal And Another vs Essex Development Investments ... on 3 April, 2024

OCD-14 & 15
                             ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE
                          [Commercial Division]

                            AP-COM/27/2023

          GOVERNMENT OF WEST BENGAL AND ANOTHER
                           -VS-
      ESSEX DEVELOPMENT INVESTMENTS MAURITIUS LIMITED

                                   AND

                            AP-COM/28/2023

          GOVERNMENT OF WEST BENGAL AND ANOTHER
                           -VS-
      ESSEX DEVELOPMENT INVESTMENTS MAURITIUS LIMITED


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO
  Date : April 3, 2024.

                                                                    Appearance:
                                            Mr. Kishore Dutta, Advocate General
                                                      Mr. Jishnu Saha, Sr. Adv.
                                                        Mr. Sidharth Sethi, Adv.
                                                  Mr. Manoj Kumar Tiwari, Adv.
                                              Mr. Ragvendra Pratap Singh, Adv.
                                                            ... for the petitioners

                                                   Mr. Sudipto Sarkar, Sr. Adv.
                                                 Mr. Ratnanko Banerji, Sr. Adv.
                                                        Mr. Arunabha Deb, Adv.
                                                    Mr. Deepan Kr. Sarkar, Adv.
                                                         Ms. Ashika Daga, Adv.
                                                        Ms. Ananya Sinha, Adv.
                                                       Mr. Samriddha Sen, Adv.
                                                  Mr. Raunak Das Sharma, Adv.
                                                 Ms. Sampurna Mukherjee, Adv.
                                                           ... for the respondent

The Court: Mr. Kishore Dutta, learned Advocate General, is

appearing for the petitioners. Mr. Sudipto Sarkar, learned Senior Counsel,

is appearing for the respondent through virtual mode.

Petitioners have completed their argument. During reply, the

petitioners have cited two judgments.

Counsel for the respondent prays for time to give reply to the

judgments cited by the petitioners in reply.

In view of the submission made by the counsel for the respondent,

let the matter appear on 9th April, 2024 at 10:30 a.m.

(KRISHNA RAO, J.)

RS