Mstc Limited vs Meherkiran Enterprises Limtied
2024 Latest Caselaw 1240 Cal/2

Calcutta High Court

Mstc Limited vs Meherkiran Enterprises Limtied on 2 April, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OC-208
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE
                         [COMMERCIAL DIVISION]

                              IA NO. GACOM/ 2/2023
                                  In EC/130/2022

                             MSTC LIMITED
                                  Vs
                     MEHERKIRAN ENTERPRISES LIMTIED


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 2nd April, 2024.

Appearance:

Ms. Noelle Banerjee, Adv.

Mr. Dipak Dey, Adv.

Mr. Aniket Ojha, Adv.

...for petitioner.

Mr. Reetobroto Mitra, Adv. Mr. S. Sengupta, Adv.

Mr. Balarko Sen, Adv.

Mr. S. Chowdhury, Adv. ...for judgment debtor.

The Court:- Affidavit in Reply filed by the petitioner be kept with the

records. Heard the parties.

List this matter for further hearing on 22 April, 2024.

(RAVI KRISHAN KAPUR, J.) SK.