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Kanishk Sinha & Anr vs Giridhar Armane & Ors
2023 Latest Caselaw 6641 Cal

Citation : 2023 Latest Caselaw 6641 Cal
Judgement Date : 29 September, 2023

Calcutta High Court (Appellete Side)
Kanishk Sinha & Anr vs Giridhar Armane & Ors on 29 September, 2023
   Ct. 36
Item No.02
29.09.2023

(Suvendu)

CPAN 768 of 2022 In WPA 15637 of 2022

Kanishk Sinha & Anr.

Vs.

Giridhar Armane & Ors.

Mr. Kanishka Sinha ........Petitioner no.1 (in-person)

Mr. Satarup Banerjee Mr. Rahul Sarkar Mr. Dipika Sarkar ....for the alleged contemnors

The submissions made on behalf of the alleged contemnors that the representation of the petitioner was disposed of by the alleged contemnors in compliance of the directions passed by this Court on 19th July, 2022 does not appear to be corroborated from the order passed by the Ministry of Road Transport and Highways on 27 th July, 2022. The order refers to a judgment dated 27th April, 2022 passed in WPA No. 17414 of 2021. Neither the date of the judgment nor the writ petition number tally with the date of the order and the number of the writ petition with regard to the present contempt application.

List this matter on 6th October, 2023 for counsel to take instructions in the matter.

(Moushumi Bhattacharya, J.)

 
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