Kanakendra Das vs The State Of West Bengal & Anr
2023 Latest Caselaw 6638 Cal

 1 to 3
29.9.2023

sb

CRR 522 of 2018

Kanakendra Das Vs.

The State of West Bengal & Anr.

With

CRR 1584 of 2018

Reba Kundu Vs.

The State of West Bengal & Anr.

With

CRR 1683 of 2018

Subhajit Kundu Vs.

The State of West Bengal & Anr.

Mr. Samiran Mondal Mr. Abhinaba Dan ......for the Petitioner

Mr. Sukanta Chakraborty Mr. Anindya Halder Mr. S.T. Meena ...for the O.P. no. 2

Mr. Saswata Gopal Mukherjee, Ld. PP Mr. Madhusudan Sur Mr. Dipankar Pramanick ...for the State

Due to inadvertence, in the judgment dated 10.7.2023, in

paragraph 45 at page 35 of the judgment, the case no. has been

wrongly written as CRR 582 of 2018 instead of CRR 522 of 2018.

Let the correction be incorporated and be made part of the

judgment dated 10.7.2023.

(Ajoy Kumar Mukherjee, J.)