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Mohit Kumar Narsaria vs The State Of West Bengal & Anr
2023 Latest Caselaw 6637 Cal

Citation : 2023 Latest Caselaw 6637 Cal
Judgement Date : 29 September, 2023

Calcutta High Court (Appellete Side)
Mohit Kumar Narsaria vs The State Of West Bengal & Anr on 29 September, 2023
  4-5
29.9.2023

sb

CRR 1466 of 2020

Mohit Kumar Narsaria Vs.

The State of West Bengal & Anr.

With CRR 1727 of 2020

Neha Khatian & Ors.

Vs.

The State of West Bengal & Anr.

Due to inadvertence, in the judgment dated 20.7.2023, in the

first page, the date of judgment has been wrongly written as

20.7.2022 instead of 20.7.2023.

Let the correction be incorporated and be made part of the

judgment dated 20.7.2023.

(Ajoy Kumar Mukherjee, J.)

 
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