Citation : 2023 Latest Caselaw 6606 Cal
Judgement Date : 27 September, 2023
27.09.2023 Item No.11 Ct. No.5 CHC W.P.L.R.T.58 of 2023
Jinendra Investment Private Limited Vs.
State of West Bengal & ors.
Mr. Mainak Bose, Mr. Jai Surana ...for the petitioner
Md. T. M. Siddiqui, Ld. A.G.P. Mr. Soumitra Bandyopadhyay, Mr. Supratim Dhar, Mr. Aniruddha Sen ...for the State
Hearing concluded.
Judgment reserved.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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