Sushil Kumar Thard vs National Jute Manufactures
2023 Latest Caselaw 6509 Cal

   Ct. 36
Item No.01
25.09.2023

(Suvendu)

WPA 4751 of 2023 With CAN 1 of 2023

Sushil Kumar Thard Vs.

National Jute Manufactures Corporation Limited & Ors.

Mr. Tilak Bose Mr. Pushan Kar Mr. Sagnik Majumdar ............for the petitioner

Mr. Pourosh Bandyopadhyay Mr. Barnik Ghosh ...........for the MSTC

The matter was kept for judgment on 29 th

September, 2023.

Since the Court has already completed

writing the judgment, list this matter on 27 th

September, 2023 under the heading "For

Judgment".

(Moushumi Bhattacharya, J.)