C. Doctor & Co. Private Limited vs Bharat Heavy Electricals Limited ...
2023 Latest Caselaw 6503 Cal

25.09.2023
Item No5
gd/ssd

                         WPA/12006/2021
                 C. DOCTOR & CO. PRIVATE LIMITED
                               VS
             BHARAT HEAVY ELECTRICALS LIMITED & ANR.

                Mr. Aritra Basu,
                Ms. Sonia Sharma
                               ..for the Petitioner.

                Mr. Rohit Das,
                Ms. Kishwar Rahman,
                Ms. Sristi Roy
                               ..for the Respondent No.1.

Written notes of arguments filed by the

respondent no.1 are taken on record.

Heard learned Advocate for the petitioner in

reply to the decisions cited by the learned Advocate

for the respondent no.1.

Hearing stands concluded and judgment

reserved.

As prayed for by the learned Advocate for the

petitioner, leave is granted to file written notes of

arguments on or before 29th September, 2023.

(HIRANMAY BHATTACHARYYA, J.)