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Sri Sanatan Hazra & Ors vs Sri Sankar Narayan Mal
2023 Latest Caselaw 6457 Cal

Citation : 2023 Latest Caselaw 6457 Cal
Judgement Date : 22 September, 2023

Calcutta High Court (Appellete Side)
Sri Sanatan Hazra & Ors vs Sri Sankar Narayan Mal on 22 September, 2023
Dd   02   22.09.2023

                                    SA 55 of 2018
                                          with
                   I.A NO: CAN 2 of 2017 (Old NO: CAN 2475 of 2017)

                                Sri Sanatan Hazra & Ors.
                                           Vs.
                                 Sri Sankar Narayan Mal


                       Mr. Shyamal Chakraborty,
                       Ms. Anjana Das,
                       Mr. Bikramjit Mandal, Advocates
                                     ... ... For the Appellants

                   Mr. Gopal Chandra Ghosh,
                   Mr. Bhakti Prasad Das, Advocates
                                  ... ... For the Respondent

Hearing concluded. Judgment reserved.

(Md. Shabbar Rashidi, J.)

 
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