237 Dharamvir Kumar Singh vs Rup Sarat Kumar Gupta & Ors
2023 Latest Caselaw 6393 Cal

56    21.09.
       2023                  RVW 98 of 2023
 Ct
237                       Dharamvir Kumar Singh
                                  versus
rup                      Sarat Kumar Gupta & Ors.

                                       With

                             C.O. No. 248 of 2023

                          Dharamvir Kumar Singh
                                  versus
                         Sarat Kumar Gupta & Ors.


               Mr. Gopal Ch. Ghosh,
               Mr. Sayan Sengupta.       .... For the petitioner.

               Mr. Taraknath Halder       ... for the opposite party.


               1.

Learned advocate appearing on behalf of the

petitioner has submitted that second appeal has

already been preferred. Being aggrieved and

dissatisfied with the judgment passed by the

Trial Court, the petitioner has come up by way of

this review petition before this Hon'ble High

Court and inclines not to press the instant

review application.

2. In the aforesaid view of the matter, the

application being No. RVW 98 of 2023 in

connection with CO 248 of 2023 stands

dismissed being not pressed.

(Bibhas Ranjan De, J.)