Nawal Sultania & Others vs Hemant Kumar Chabria & Anr
2023 Latest Caselaw 6225 Cal

15.09.2023
Item No.9.
Court No.6.
   AB
                                F.A. 63 of 2022
                          CAN 3 of 2023, CAN 4 of 2023

                           Nawal Sultania & Others
                                     Vs
                         Hemant Kumar Chabria & Anr.

                    Mr. Anindya Kr. Mitra, Sr. Adv,
                    Mr. Pradeep Kr. Jewrajka.....for the Appellants.

                    Mr. Ashok Kr. Banerjee, Sr. Adv,
                    Mr. Ashim Kr. Routh
                    Mr. Asif Hussain
                    Ms. Laboni Pan          ....for the Respondents.

Affidavit-in-opposition of the appellants in

respect of the application of the respondents under

Order XLI Rule 27 of the Code of Civil Procedure, filed

in Court today, be kept with the records.

The reply of the respondents to such opposition,

filed in Court today, be also kept with the records.

We are told by learned Advocate for the

appellants that a Special Leave Petition has been filed

against the judgment and order dated July 5, 2023,

passed by a Coordinate Bench in WPLRT 76 of 2022.

However, Registry of the Hon'ble Supreme Court has

indicated certain defects. Such defects will be removed

and the matter will be moved, submits learned

Advocate for the appellants.

As requested, we adjourn this matter for two

weeks and direct it to be listed again on 29.09.2023.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)