Citation : 2023 Latest Caselaw 6218 Cal
Judgement Date : 15 September, 2023
15.09.2023
Suman Ct.No.42.
C.O. 55 of 2018
Pratyush Kumar Ray Vs.
Khaitan Consultants Ltd. & Ors.
Mr. Buddhadev Ghoshal Mr. Partha Banerjee ..for the petitioner
Mr. Mainak Bose Mr. Gaurav Khaitan Mr. Sachin Shukla ..for the opposite party
The instant revision is heard in full.
Judgment is reserved.
(Bibek Chaudhuri, J.)
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