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Samir Das vs Unknown
2023 Latest Caselaw 6206 Cal

Citation : 2023 Latest Caselaw 6206 Cal
Judgement Date : 14 September, 2023

Calcutta High Court (Appellete Side)
Samir Das vs Unknown on 14 September, 2023

14.09.2023 Item no. 28

PG

C.R.A. 33 of 2001

In The Matter of : Samir Das...........appellant

Mr. Sabir Ahmed Mr. Abdur Rakib Mr. T. Ahmed Ms. Suman Biswas Mr. Soham Chakraborty Mr. Dhiman Banerjee...............for the appellant

Mr. Rudradipta Nandy Ms. Sonali Das............for the State

Hearing concluded and judgment reserved.

(Ananya Bandyopadhyay, J.)

 
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