Ct. 238 Dr. Achiransu Acharyya vs The Union Of India & Ors
2023 Latest Caselaw 6203 Cal

45 14-09-2023

AKG WPA 18852 of 2023 Ct. 238 Dr. Achiransu Acharyya Vs.

The Union of India & Ors.

Mr. Pradip Kumar Roy, Mr. Joydeep Roy, Mr. Tirtha Roy Choudhury ...for the Petitioner Mr. Indrajeet Das Gupta, Ms. Susmita Saha Dutta ...for the University Ms. Debjani Ghosal ...for UGC

It has been submitted by the learned advocate

appearing for the petitioner that this writ petition is

covered by the judgment delivered in WPA 10132/2019

dated September 12, 2022. The university shall take

necessary instruction.

List this matter on September 18, 2023 under the

same heading.

(Kausik Chanda, J.)