Birendra Kumar Roy vs Arati Dutta & Ors
2023 Latest Caselaw 6201 Cal

14.09.2023
Item No.18
Court No.6.
    S. De
                                 F.M.A. 113 of 2023
(Assigned)                                With
                                I.A. No. CAN/1/2023
                               Birendra Kumar Roy.
                                          Vs
                                  Arati Dutta & Ors.
                      Mr. Rahul Karmakar,
                      Ms. Papiya Roy,         ...for the appellant.
                      Mr. Souradipta Banerjee,
                      Mr. Farhan Ghaffar,
                      Ms. Ananya Chatterjee, ...for the respondents.

This appeal is directed against a judgment and

order dated December 14, 2022, passed by the learned

Trial Judge on an application under Order 39 Rules 1

and 2 of the Code of Civil Procedure read with Section

151 thereof filed in Title Suit No.1236 of 2018 before

the Civil Judge (Sr. Divn.), 4th Court, Alipore, South

24-Parganas (Birendra Kumar Roy Vs. Arati Dutta).

By the order impugned, the learned Trial Judge

has rejected the plaintiff's injunction petition under

Order 39 Rules 1 and 2 of the Code of Civil Procedure.

Let service be effected on the respondent nos. 1

to 6 and respondent no.12 and affidavit of service be

filed in Court on the next day. The respondent nos. 7

to 11 are represented today.

List the matter once again on September 20,

2023.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)