Electrosteel Castings Limited vs Esab India Limited & Ors
2023 Latest Caselaw 6199 Cal

14.09.2023
Item No.6
Ct. No.5
CHC

                          W.P.L.R.T.99 of 2023

                     Electrosteel Castings Limited
                                  Vs.
                       Esab India Limited & ors.


             Mr. Abhrajit Mitra, Sr. Advocate
             Mr. A. Agarwalla,
             Mr. Sarbopriyo Mukherjee,
             Mr. Souradeep Banerjee,
             Ms. D. Mukherji
                               ...for the petitioner

             Mr. Saktinath Mukherjee, Sr. Advocate
                                     (in virtual mode)
             Mr. Saptangshu Basu, Sr. Advocate
             Mr. Supratim Dhar,
             Mr. Siddhartha Banerjee,
             Mr. Rahul Karmakar,
             Mr. Abhisek Baran Das,
             Mrs. Srijoni Chongdar,
             Mr. Amiya Narayan Mukherjee
                               ...for the respondent no.1

Md. T. M. Siddiqui, Ld. A.G.P. Mr. Mrinal Kanti Ghosh ...for the State

Hearing concluded.

Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)