Citation : 2023 Latest Caselaw 6158 Cal
Judgement Date : 13 September, 2023
13.09.2023 Item No.1.
Court No.6.
AB M.A.T. 1794 of 2022 With IA CAN 1 of 2022
Suily Banerjee Vs The State of West Bengal & Others
Mr. Suvra Prakash Lahiri, Mr. Kunal Ganguly ....for the Appellant.
Hearing is concluded. Judgment is reserved.
(Arijit Banerjee, J.)
(Apurba Sinha Ray, J.)
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