Tarani Rajwar vs State Of West Bengal & Ors
2023 Latest Caselaw 6156 Cal

Citation : 2023 Latest Caselaw 6156 Cal
Judgement Date : 13 September, 2023

Calcutta High Court (Appellete Side)

Tarani Rajwar vs State Of West Bengal & Ors on 13 September, 2023

13.09.2023
Srimanta
Sl. No. 12
Ct. No. 42
                              WPA/4275/2023

                                Tarani Rajwar
                                    -Vs.-
                         State of West Bengal & Ors.

                  Mr. Debabrata Saha Roy,
                  Mr. Pingal Bhattacharyya,
                  Mr. Subhankar Das,
                  Mr. Neil Basu,
                  Mr. Sankha Biswas
                                               ...for the petitioner.
                  Mr. Sirsanya Bandopadhayay,
                  Mr. Amrita Lal Chatterjee
                                                    ...for the State.
                  Mr. Srijib Chakraborty,
                  Mr. Ramij Munsi,
                  Ms. Champa Pal
                                        ...for the respondent no. 6.

Argument is heard and the judgment is reserved.

(Bibek Chaudhuri, J.)

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