Citation : 2023 Latest Caselaw 6154 Cal
Judgement Date : 13 September, 2023
13.09.2023
PG
W.P.A. 10531 of 2021 r
Sri Partha Biswas.
Vs.
Union of India & Ors.
Mr. Srijib Chakraborty Mr. Pritam Chowdhury Mr. Dipankar Saha Mr. Subham Kr. Das.........for the petitioner
Mr. Saikat Basu........for the Union of India
Heard the learned advocates for the parties.
Hearing concluded and judgment stands reserved.
(Hiranmay Bhattacharyya, J.)
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