Citation : 2023 Latest Caselaw 6090 Cal
Judgement Date : 12 September, 2023
74 12.09.
2023 CRR 4214 of 2017
Ct With
237 IA NO: CRAN 5 2020 (Old No: CRAN 105 of 2020)
rup
Chirag Hasmukh Khatri & Ors.
Vs.
State of West Bengal & Anr.
Mr. Prabhat Kumar.
Ms. B Khatun, ... for the Petitioners.
Mr. Ranabir Roy Choudhury, Mr. Mainak Gupta.
... for the State.
Heard learned advocates appearing on behalf of the
both the sides.
Learned advocate appearing on behalf of the State
has produced the Case Diary and be kept with the record.
Judgment reserved.
(Bibhas Ranjan De, J.)
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