Citation : 2023 Latest Caselaw 6040 Cal
Judgement Date : 8 September, 2023
15 08.09. FA 7 of 2020
2023 IA No. CAN 6 of 2023
Ct. No. 04
L.A. Collector, Hooghly
Ab Vs.
Sujit Kumar Manna.
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Mr. Sukumar Bhattacharyya, Ms. Piyali Shaw, Ms. Oindrila Chatterjee, Ms. Puja Sarkar.
... for the respondent/applicant.
Re: CAN 6 of 2023 There is no appearance on behalf of the appellant. This is an application seeking a direction upon the appellant to deposit the balance amount on account of interest in terms of the impugned judgment of the Land Acquisition Court.
Though it is submitted that the instant application has been served in the office of the Legal Remembrancer, but it does not appear that anybody is appearing in support of the appeal. It has been informed to us that there is a change in the panel of the State Government and the present Advocate, who filed the appeal, is no longer there.
In order to obviate any complication, we direct the applicant to serve the copy of the instant application upon the learned Government Pleader by 11th September 2023.
Let this matter be listed after a week.
(Harish Tandon, J.)
(Prasenjit Biswas, J.)
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