Burdwan Development Authority & ... vs State Of West Bengal & Ors
2023 Latest Caselaw 6024 Cal

08.09.2023
Item No.39 to 45ML
 & 51 to 57 ML
Ct. No.5
CHC
                                   F.M.A.168 of 2023

                       Burdwan Development Authority & anr.
                                        Vs.
                            State of West Bengal & ors.
                                       With
                                M.A.T.173 of 2023
                                       With
                                M.A.T.174 of 2023
                                       With
                                M.A.T.175 of 2023
                                       With
                                M.A.T.176 of 2023
                                       With
                                M.A.T.177 of 2023
                                       With
                                M.A.T.178 of 2023
                                       With
                                M.A.T.1272 of 2023

                            The State of West Bengal & ors.
                                          Vs.
                            Sudhir Kumar Mazumdar & ors.
                                         With
                                 M.A.T.1333 of 2023
                                         With
                                 M.A.T.1334 of 2023
                                         With
                                 M.A.T.1353 of 2023
                                         With
                                 M.A.T.1354 of 2023
                                         With
                                 M.A.T.1355 of 2023
                                         With
                                 M.A.T.1274 of 2023

                     Mr. Supratim Dhar,
                     Mr. Tanmoy Mukherjee,
                     Mr. Falguni Majhi
                                       ...for the appellants in
                                 FMA 168 of 2023 to MAT 178 of 2023

                     Mr. Chandi Charan De, Ld. A.G.P.
                     Md. T. M. Siddiqui,
                     Mr. S. Bandopadhyay,
                     Mr. S. Adak,
                     Mr. Sadhan Kr. Halder,
                     Mr. Anirban Sarkar
                                       ...for the State in
                    2




             FMA 168 of 2023 to MAT 178 of 2023
  Mr. Chandi Charan De, Ld. A.G.P.
  Mr. Anirban Sarkar
             ...for the State in MAT 173/2023

  Mr. Chandi Charan De, Ld. A.G.P.
  Mr. Sadhan Halder
             ..for the State in MAT 174/2023

  Mr. Chandi Charan De, Ld. A.G.P.
  Mr. Anirban Sarkar
             ..for the State in MAT 178/2023

  Mr. Soumitra Bandyopadhyay,
  Mr. Srinath Sinha Roy
              ...for the State in MAT/175/2023

  Mr. Soumitra Bandyopadhyay,
  Ms. Suchana Banerjee
             ...for the State in MAT/177/2023


  Md. T. M. Siddiqui, Ld. A.G.P.
  Mr. S. Bandopadhyay,
  Mr. S. Adak
                    ...for the State/appellant in
              MAT 1272/2023 to MAT 1274 of 2023

  Mr. Falguni Majhi
              ..for the   Burdwan    Development
  Authority in MAT 1272/2023 to MAT 1274 of 2023

  Mr. Uttiya Ray,
  Mr. Arnab Mandal
                        ...for the respondents/writ

petitioners Ms. Manika Roy ...for the NHAI

Seven appeals at the behest of the State and

the seven appeals at the behest of Burdwan

Development Authority are taken up for analogous

hearing as they emanate out of the same impugned

judgment and order of the Fist Court rendered in

seven writ petitions heard analogously.

Heard learned advocate appearing for the

State, Burdwan Development Authority, National

Highway Authority of India and the writ petitioners.

State will produce the records on the next

date.

List the appeals on September 11, 2023.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)