Citation : 2023 Latest Caselaw 5995 Cal
Judgement Date : 6 September, 2023
06.09.2023
BR
FMAT 581 of 2020 With CAN 1 of 2020
Reliance General Insurance Co. Ltd.
-vs-
Raghunath Saha . & Ors.
Nobody appears on behalf of either of the parties.
As per the report of Additional Stamp Reporter certified copy of impugned judgment and award has not been filed with the memo of appeal.
Accordingly, the matter is adjourned for four weeks.
Appellant is directed to file certified copy of impugned judgment and award in the mean time.
Let the matter appear on 4.10.2023.
( Ajay Kumar Gupta , J. )
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