Citation : 2023 Latest Caselaw 5993 Cal
Judgement Date : 6 September, 2023
113 06.09.2023
Court No.34 pg.
IN THE HIGH COURT AT CALCUTTA CRIMINAL REVISIONAL JURISDICTION APPELLATE SIDE
CRR 697 of 2022
Wasim Ashfaqul Islam Vs.
The State of West Bengal & Anr.
Mr. Sekhar Kumar Basu, Sr. Advocate Mr. Prabir Majumdar Mr. Santanu Talukdar Mr. Snehangsu Majumder Mr. Debraj Shil ... For the petitioner
Mr. Sudip Ghosh Mr. Suman De ... For the State
Hearing concluded and judgment reserved.
Case Diary be retained along with the records of the case.
(Tirthankar Ghosh, J.)
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