Citation : 2023 Latest Caselaw 5988 Cal
Judgement Date : 6 September, 2023
3 IN THE HIGH COURT AT CALCUTTA 06.09.2023
CONSTITUTIONAL WRIT JURISDICTION sb Ct 550 APPELLATE SIDE WPA 7404 of 2019
Dilip Kumar Viswakarma Versus Central Government Industrial Tribunal-cum-
Labour Court & Ors.
Mr. Nirmalendu Ganguly ... For the petitioner
Mr. Syed Nurul Arefin Mr. S. M. Arefin ... For the ECL authorities.
Hearing concluded. Judgment reserved.
(Raja Basu Chowdhury, J.)
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