Company Ltd vs Anima Sarkar & Ors
2023 Latest Caselaw 5944 Cal

05.09.2023
Item No.8
BR


                        FMAT 966 of 2019

                 Bajaj Allianz General Insurance
                        Company Ltd.
                                -vs-
                   Anima Sarkar & Ors.

                 Mr. Rajesh Singh
                             ... for the appellant



                         Mr. Singh, learned advocate

             appears on behalf of the appellant. It

             appears    from the record   that certified

             copy of judgment and award           dated

             30.5.2019 passed by Motor Accidents

             Claims Tribunal, 2nd Court, Raiganj,

             Uttar Dinajpur, has already been filed.

             However, no official report was made

             regarding delay in filing appeal.

                          Accordingly, Department is

             directed    to furnish report regarding
                 2




whether the appeal is filed within time

or not by the next date.

              Let the matter appear on

19.9.2023

.

( Ajay Kumar Gupta , J. )