CRA/734/2014
2023 Latest Caselaw 5942 Cal

Citation : 2023 Latest Caselaw 5942 Cal
Judgement Date : 5 September, 2023

Calcutta High Court (Appellete Side)

CRA/734/2014 on 5 September, 2023

05.09.2023
 Sl. No.2
  akd
                                        C. R. A. 734 of 2014


             In Re: Mihir Mondal & Anr.
                                                             ... ... Appellants

                   Ms. Afreen Begum
                                               ... ... for the appellant no.1


             1.

Inadvertent typographical error had crept into the judgment dated 24th

August, 2023.

2. In the fourth line of first paragraph of judgment dated 24th August,

2023, the words 'in sessions trial case no. 01(5)2023' be read as 'in

Sessions Trial Case No. 01(05)13'.

3. Other portions of the judgment shall remain the same.

4. Corrected certified copy of the judgment be handed over to the

parties upon submission of the certified copy, if any, already issued to

them.

(Gaurang Kanth, J.) (Joymalya Bagchi, J.)

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