Jainuddin Sk. & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 5939 Cal

05.09.2023
Item No.29
Ct. No.5
CHC
                           WP.ST 89 of 2023

                         Jainuddin Sk. & ors.
                                  Vs.
                    The State of West Bengal & ors.


             Mr. Raghunath Chakraborty,
             Ms. Sabnam Sultana
                             ...for the petitioners

             Mr. S. N. Mookherji, Ld. Advocate General
             Mr. Tapan Kr. Mukherjee, Sr. Advocate
             Mr. Somnath Naskar
                              ...for the State

             Mr. Shuvro P. Lahiri,
             Mr. Rajesh Naskar
                              ...for the respondent nos.9, 11,

18, 20 and 21

Md. Nure Zaman ...for the respondent no.15

Mr. Partha Ghosh, Mr. Amal Kumar Datta, Ms. Simran Sureka, Mr. Debashis Das ...for the respondent nos.22 to 32

Hearing concluded.

Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)