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Mrs. Ballari Sarkar vs Damodar Valley Corporation & Ors
2023 Latest Caselaw 5907 Cal

Citation : 2023 Latest Caselaw 5907 Cal
Judgement Date : 4 September, 2023

Calcutta High Court (Appellete Side)
Mrs. Ballari Sarkar vs Damodar Valley Corporation & Ors on 4 September, 2023
13
jks   04.09.2023
                                    WPA 10297 of 2021

                                  Mrs. Ballari Sarkar
                                           Vs.
                            Damodar Valley Corporation & Ors.


                   Mr. Sirsanya Bandopadhyay
                   Mr. Arka Kumar Nag
                   Mr. Rahul Kumar Singh
                                                      ... ... for the petitioner
                   Mr. Ranjay De
                   Mr. Basabjit Banerjee
                                                  ... ... for the respondents

Mr. Bandopadhyay, learned advocate

appearing for the writ petitioner and Mr. De, learned

advocate appearing for the respondents are concluded

their arguments.

Reserved for judgment.

(Partha Sarathi Chatterjee, J.)

 
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