Citation : 2023 Latest Caselaw 5906 Cal
Judgement Date : 4 September, 2023
04.09.2023 sayandeep Sl. No.18
WPA 18828 of 2019
Paritosh Biswas
-Versus-
State of West Bengal & Ors
Mr. Biswarup Biswas ......for the petitioner Mr. Pinaki Dhole Mr. Sayan Datta .....for the State
Heard learned counsel for both the parties.
Hearing is concluded.
The matter is reserved for Judgment.
(Rai Chattopadhyay, J.)
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