Citation : 2023 Latest Caselaw 5863 Cal
Judgement Date : 1 September, 2023
Court No. 23 IN THE HIGH COURT AT CALCUTTA 01.9.2023
Constitutional Writ Jurisdiction (Item No. 7) Appellate Side
(AB) W.P.A. 20600 of 2018
Adya Prasad Banerjee VS The Board of Trustees for the Port of Kolkata & Ors.
Ms. Ananya Neogi Ms. Soma Chakraborty Mr. Guddu Singh ..... for the petitioner Mr. Jayak Gupta Mr. Brotindro Mullick Mr. Sudipta Bera .... For KOPT
Hearing is concluded.
Let this matter appear on October 6, 2023
under the heading "For Judgment".
(Arindam Mukherjee, J.)
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